Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rajesh Kumar Jaiswal vs Rajay Pal Yadav
2012 Latest Caselaw 702 ALL

Citation : 2012 Latest Caselaw 702 ALL
Judgement Date : 23 April, 2012

Allahabad High Court
Rajesh Kumar Jaiswal vs Rajay Pal Yadav on 23 April, 2012
Bench: Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- CIVIL REVISION No. - 422 of 2011
 

 
Petitioner :- Rajesh Kumar Jaiswal
 
Respondent :- Rajay Pal Yadav
 
Petitioner Counsel :- Manoj Misra
 

 
Hon'ble Prakash Krishna,J.

In view of the office report dated 21st March, 2012, the revision is dismissed for want of prosecution.

(Prakash Krishna,J)

Order Date :- 23.4.2012

MK/

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter