C/M Sri Thakur Ji Junior High ... vs State Of U.P. Thru Its Secy. And ...
2012 Latest Caselaw 700 ALL

Citation : 2012 Latest Caselaw 700 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

C/M Sri Thakur Ji Junior High ... vs State Of U.P. Thru Its Secy. And ... on 23 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 58207 of 2011
 

 
Petitioner :- C/M Sri Thakur Ji Junior High School And Another
 
Respondent :- State Of U.P. Thru Its Secy. And Others
 
Petitioner Counsel :- J.P. Singh
 
Respondent Counsel :- C.S.C.,Tej Bhan Singh
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list. Rejoinder affidavit filed today is accepted and taken on record.

Interim order already passed is extended till the next date of listing.

Order Date :- 23.4.2012

SRY

Download the LatestLaws.com Mobile App