Riyazuddin And Anr. vs Nagar Palika Parishad Kasba ...
2012 Latest Caselaw 70 ALL

Citation : 2012 Latest Caselaw 70 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Riyazuddin And Anr. vs Nagar Palika Parishad Kasba ... on 9 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 369 of 2012
 

 
Petitioner :- Riyazuddin And Anr.
 
Respondent :- Nagar Palika Parishad Kasba Sardhana And Others
 
Petitioner Counsel :- Rajesh Gupta
 

 
Hon'ble Rajes Kumar,J.

As prayed, three weeks time is allowed to file supplementary affidavit.

List thereafter. It is made clear that the pendency of the present appeal will not affect the execution proceedings.

Order Date :- 9.4.2012

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