C/M K.K. Inter College vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 698 ALL

Citation : 2012 Latest Caselaw 698 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

C/M K.K. Inter College vs State Of U.P. Thru Secy. And Others on 23 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 857 of 2012
 

 
Petitioner :- C/M K.K. Inter College
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Rakesh Bahadur,Praful Bahadur
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Three weeks' further time is accorded for filing rejoinder affidavit.

List after three weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 23.4.2012

SRY

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