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Susheel Kumar Paswan @ Babban vs The State Of U.P
2012 Latest Caselaw 697 ALL

Citation : 2012 Latest Caselaw 697 ALL
Judgement Date : 23 April, 2012

Allahabad High Court
Susheel Kumar Paswan @ Babban vs The State Of U.P on 23 April, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1223 of 2012
 

 
Petitioner :- Susheel Kumar Paswan @ Babban
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- K.N Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned State counsel prays for time to file a counter affidavit detailing criminal history of the applicant.

List next cause list.

Order Date :- 23.4.2012

A.Nigam

 

 

 
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