Brijesh Kumar vs State Of U.P.
2012 Latest Caselaw 694 ALL

Citation : 2012 Latest Caselaw 694 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Brijesh Kumar vs State Of U.P. on 23 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 1197 of 2011
 

 
Petitioner :- Brijesh Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Nandita Bharti
 
Respondent Counsel :- G.A.
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

List revised.

None present.

List in due course.

Order Date :- 23.4.2012

Santosh

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