Asha Devi Singh vs Union Of India & Others
2012 Latest Caselaw 691 ALL

Citation : 2012 Latest Caselaw 691 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Asha Devi Singh vs Union Of India & Others on 23 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 852 of 2009
 

 
Petitioner :- Asha Devi Singh
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- A.P. Tewari,S.S. Tripathi
 
Respondent Counsel :- Govind Saran
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Learned counsel for the petitioner prays for and is allowed three weeks time and no more time to file rejoinder affidavit.

List thereafter.

Order Date :- 23.4.2012

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