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Kishan Harijan Primary ... vs State Of U.P. And Others
2012 Latest Caselaw 687 ALL

Citation : 2012 Latest Caselaw 687 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Kishan Harijan Primary ... vs State Of U.P. And Others on 23 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 44205 of 2011
 

 
Petitioner :- Kishan Harijan Primary Vidhyalaya Chakwara
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sunil Kumar Singh
 
Respondent Counsel :- C.S.C.,V.K. Kushwaha
 

 
Hon'ble V.K. Shukla,J.

One month's further time is accorded to learned standing counsel for filing counter affidavit.

Lit after one month along with record of writ petition No.33190 of 2011, showing the names of respective counsel.

Order Date :- 23.4.2012

SRY

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Kishan Harijan Primary ... vs State Of U.P. And Others
2012 Latest Caselaw 687 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Kishan Harijan Primary ... vs State Of U.P. And Others2012 Latest Caselaw 687 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Kishan Harijan Primary ... vs State Of U.P. And Others
2012 Latest Caselaw 687 ALL