C/M Vaidik Kanya Inter College And ... vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 686 ALL

Citation : 2012 Latest Caselaw 686 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

C/M Vaidik Kanya Inter College And ... vs State Of U.P. Thru Secy. And Others on 23 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 5712 of 2012
 

 
Petitioner :- C/M Vaidik Kanya Inter College And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- G.K. Singh,Bheem Singh
 
Respondent Counsel :- C.S.C.,Rajeev Kumar Srivastav,S.P.Singh
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, learned standing counsel informs that his counter affidavit is under preparation. In view of this let counter affidavit be filed within two weeks. Rejoinder affidavit may be filed within next one week.

List this case after three weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 23.4.2012

SRY

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