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M/S Triveni Engineering And ... vs Commissioner Of Central Excise ...
2012 Latest Caselaw 682 ALL

Citation : 2012 Latest Caselaw 682 ALL
Judgement Date : 23 April, 2012

Allahabad High Court
M/S Triveni Engineering And ... vs Commissioner Of Central Excise ... on 23 April, 2012
Bench: Ashok Bhushan, Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 480 of 2012
 

 
Petitioner :- M/S Triveni Engineering And Industries Ltd.
 
Respondent :- Commissioner Of Central Excise (Adjudication) And Others
 
Petitioner Counsel :- R.P. Agarwal
 
Respondent Counsel :- A.S.G.I.,S.P. Kesarwani, Sr.S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

As prayed by Sri B.K.S. Raghuvanshi, learned counsel for the respondents, put up on 8th May, 2012 as fresh to enable him to obtain instructions or to file affidavit.

(Prakash Krishna,J)       (Ashok Bhushan,J)

Order Date :- 23.4.2012

MK/

 

 

 
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