Islam Ahmed vs State Of U.P. Through Prin. Secy. ...
2012 Latest Caselaw 681 ALL

Citation : 2012 Latest Caselaw 681 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Islam Ahmed vs State Of U.P. Through Prin. Secy. ... on 23 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 1323 of 2012
 

 
Petitioner :- Islam Ahmed
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Food & Civil Sup
 
Petitioner Counsel :- Apoorva Tiwari
 
Respondent Counsel :- C.S.C.,Anil Saran
 

 
Hon'ble Devendra Kumar Arora,J.

Shri Anil Saran, learned counsel for the opposite parties prays for and is granted three weeks' further time for filing counter affidavit.

List thereafter.

Order Date :- 23.4.2012

Suresh

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