Vinod Nath Pandey vs P.N.B. Thru' Its Chairman & M.D. ...
2012 Latest Caselaw 679 ALL

Citation : 2012 Latest Caselaw 679 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Vinod Nath Pandey vs P.N.B. Thru' Its Chairman & M.D. ... on 23 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 38976 of 2001
 

 
Petitioner :- Vinod Nath Pandey
 
Respondent :- P.N.B. Thru' Its Chairman & M.D. New Delhi & Others
 
Petitioner Counsel :- Ashok Pandey
 
Respondent Counsel :- H.Ashok Kumar
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

This is an application praying for recall of the order dated 1.12.2011. The cause shown in the affidavit filed in support of the application is sufficient. The order dated .1.12.2011 dismissing the writ petition is recalled. The writ petition is restored to its original number. List before the appropriate Bench.

Order Date :- 23.4.2012

Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

The restoration application is allowed. For order see our order of date passed on writ petition.

Order Date :- 23.4.2012

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