Ram Krishan Saxena vs Power Corp. Shakti Bhawan Lucknow ...
2012 Latest Caselaw 678 ALL

Citation : 2012 Latest Caselaw 678 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Ram Krishan Saxena vs Power Corp. Shakti Bhawan Lucknow ... on 23 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- SERVICE SINGLE No. - 114 of 2003
 

 
Petitioner :- Ram Krishan Saxena
 
Respondent :- Power Corp. Shakti Bhawan Lucknow Throhgh Its G.M. And 2 Ors
 
Petitioner Counsel :- Sanjay Saxena
 
Respondent Counsel :- N.K.Pandey,Abdul Rashid
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

On the request of learned counsel for the petitioner list after two weeks.

Order Date :- 23.4.2012

Santosh

Download the LatestLaws.com Mobile App