R.K. Bajpai vs State Of U.P. Thru' Principal ...
2012 Latest Caselaw 677 ALL

Citation : 2012 Latest Caselaw 677 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

R.K. Bajpai vs State Of U.P. Thru' Principal ... on 23 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 19137 of 2007
 

 
Petitioner :- R.K. Bajpai
 
Respondent :- State Of U.P. Thru' Principal Secretary Tax & Regis. & Other
 
Petitioner Counsel :- K.M. Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Learned counsel for the petitioner submits that the rejoinder affidavit has been drafted and the client is coming tomorrow to swear the affidavit.

As prayed, put up this case day after tomorrow i.e. 25.4.2012.

Order Date :- 23.4.2012

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