M/S S. Pistan vs State
2012 Latest Caselaw 671 ALL

Citation : 2012 Latest Caselaw 671 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

M/S S. Pistan vs State on 23 April, 2012

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 25466 of 1993
 

 
Petitioner :- M/S S. Pistan
 
Respondent :- State
 
Petitioner Counsel :- R. Tiwari
 

 
Hon'ble Sudhir Agarwal,J.

Mr Satish Chaturvedi, Senior advocate for the petitioner, at the outset stated that the petition may be dismissed as not pressed. Learned counsel for respondent nos. 1 to 3 have no objection.

The petition is dismissed accordingly.

Interim order, if any, stands vacated.

Order Date :- 23.4.2012

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