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State Of U.P. Thru' Suptt. ... vs M/S The Coromandal Engineering ...
2012 Latest Caselaw 670 ALL

Citation : 2012 Latest Caselaw 670 ALL
Judgement Date : 23 April, 2012

Allahabad High Court
State Of U.P. Thru' Suptt. ... vs M/S The Coromandal Engineering ... on 23 April, 2012
Bench: Rajes Kumar, B. Amit Sthalekar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1947 of 2011
 

 
Petitioner :- State Of U.P. Thru' Suptt. Engineer, Upper Ganga Canal
 
Respondent :- M/S The Coromandal Engineering Co. Ltd.
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- Vivek Saran
 

 
Hon'ble Rajes Kumar,J.

Hon'ble B. Amit Sthalekar,J.

On the request of learned counsel for both the parties, list this case on 11.7.2012. It is made clear that learned Standing Counsel will not seek adjournment on that day.

Order Date :- 23.4.2012

OP

 

 

 
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