The Commissioner Of Income Tax And ... vs M/S Co-Op. Cane Development Union ...
2012 Latest Caselaw 67 ALL

Citation : 2012 Latest Caselaw 67 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

The Commissioner Of Income Tax And ... vs M/S Co-Op. Cane Development Union ... on 9 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 267 of 2009
 

 
Petitioner :- The Commissioner Of Income Tax And Another
 
Respondent :- M/S Co-Op. Cane Development Union Ltd.
 
Petitioner Counsel :- A. N. Mahajan
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Affidavit of service filed today, is taken on record.

Appeal has already been admitted on 10.11.2010.

List for hearing.

Office may give regular number to this appeal.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 9.4.2012

MK/

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