C/M Shri Gauri Shanker Inter ... vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 663 ALL

Citation : 2012 Latest Caselaw 663 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

C/M Shri Gauri Shanker Inter ... vs State Of U.P. Thru Secy. And Others on 23 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 676 of 2012
 

 
Petitioner :- C/M Shri Gauri Shanker Inter College And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Sushil Kumar Pandey,P.N. Saksena
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Four weeks' further time is accorded for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List this case in the second week of July, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 23.4.2012

SRY

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