Rakesh Kumar vs State Of U.P. & Others
2012 Latest Caselaw 662 ALL

Citation : 2012 Latest Caselaw 662 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Rakesh Kumar vs State Of U.P. & Others on 23 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 53570 of 2009
 

 
Petitioner :- Rakesh Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Gautam Baghel,P.S. Baghel
 
Respondent Counsel :- C.S.C.,Archana Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Rejoinder affidavit filed today is taken on record.

List after two weeks alongwith record of W.P. No. 5232 of 2009 decided on 21.5.2010.

Order Date :- 23.4.2012

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