Smt.Rekha vs State Of U.P.
2012 Latest Caselaw 66 ALL

Citation : 2012 Latest Caselaw 66 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Smt.Rekha vs State Of U.P. on 9 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2153 of 2012
 

 
Petitioner :- Smt.Rekha
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Devendra Kumar
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let an application to implead the complainant be filed.

List the case, as and when the application is filed.

Order Date :- 9.4.2012

A.Nigam

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