Sudas @ Shiv Das vs State Of U.P.
2012 Latest Caselaw 659 ALL

Citation : 2012 Latest Caselaw 659 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Sudas @ Shiv Das vs State Of U.P. on 23 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 393 of 2010
 

 
Petitioner :- Sudas @ Shiv Das
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shrawan Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

On the request of learned counsel for the appellant the case is adjourned.

List in due course.

Order Date :- 23.4.2012

Santosh

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