C/M Rashtriya Audhyogik ... vs State Of U.P. Thru Its Secy. And ...
2012 Latest Caselaw 657 ALL

Citation : 2012 Latest Caselaw 657 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

C/M Rashtriya Audhyogik ... vs State Of U.P. Thru Its Secy. And ... on 23 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 60264 of 2011
 

 
Petitioner :- C/M Rashtriya Audhyogik Madhyamic Vidyalaya
 
Respondent :- State Of U.P. Thru Its Secy. And Others
 
Petitioner Counsel :- Bharat Singh "Pankaj",Nagendra Kumar
 
Respondent Counsel :- C.S.C.,Har Vilash Srivastava
 

 
Hon'ble V.K. Shukla,J.

Put up day after tomorrow.

Order Date :- 23.4.2012

SRY

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