Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

State Of U.P. vs M/S. The Coromandal Engineering ...
2012 Latest Caselaw 656 ALL

Citation : 2012 Latest Caselaw 656 ALL
Judgement Date : 23 April, 2012

Allahabad High Court
State Of U.P. vs M/S. The Coromandal Engineering ... on 23 April, 2012
Bench: Rajes Kumar, B. Amit Sthalekar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 143 of 1998
 

 
Petitioner :- State Of U.P.
 
Respondent :- M/S. The Coromandal Engineering Co. Ltd.Now
 
Petitioner Counsel :- V. Pratap,S.C.
 
Respondent Counsel :- P.N. Tripathi,A.K. Singh,R.B. Singhal,Somesh Khare,Vivek Saran
 

 
Hon'ble Rajes Kumar,J.

Hon'ble B. Amit Sthalekar,J.

List this case on 11.7.2012.

Order Date :- 23.4.2012

OP

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter