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The C/M Zamia Ahale Sunnat Imdadul ... vs The State Of U.P. Thru Secy. And ...
2012 Latest Caselaw 655 ALL

Citation : 2012 Latest Caselaw 655 ALL
Judgement Date : 23 April, 2012

Allahabad High Court
The C/M Zamia Ahale Sunnat Imdadul ... vs The State Of U.P. Thru Secy. And ... on 23 April, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 67607 of 2011
 

 
Petitioner :- The C/M Zamia Ahale Sunnat Imdadul Uloom And Another
 
Respondent :- The State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Radha Kant Ojha,Saroj Yadav
 
Respondent Counsel :- C.S.C.,Arvind Agrawal,Ch.N.A.Khan
 

 
Hon'ble V.K. Shukla,J.

Four weeks' further time is accorded for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List this case in the second week of July, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 23.4.2012

SRY

 

 

 
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