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Ramesh Chandra Sharma vs U.P.Power Corporation Ltd.& ...
2012 Latest Caselaw 654 ALL

Citation : 2012 Latest Caselaw 654 ALL
Judgement Date : 23 April, 2012

Allahabad High Court
Ramesh Chandra Sharma vs U.P.Power Corporation Ltd.& ... on 23 April, 2012
Bench: Rakesh Tiwari, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 39523 of 2000
 

 
Petitioner :- Ramesh Chandra Sharma
 
Respondent :- U.P.Power Corporation Ltd.& Others
 
Petitioner Counsel :- G.C.Gehrana,Ashok Trivedi,Beena Trivedi
 
Respondent Counsel :- S.P.Merotra,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

This is an application praying for recall of the order  dated 20.3.2012. The cause shown in the affidavit filed in support of the application is sufficient. The order dated 20.3.2012 dismissing the writ petition is recalled. The writ petition is restored to its original number. List before  the appropriate Bench.

Order Date :- 23.4.2012

R

Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

The restoration application is allowed. For order see our order of date passed on writ petition.

Order Date :- 23.4.2012

R

 

 

 
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