Dildar vs The State Of U.P.Through Its Prin. ...
2012 Latest Caselaw 653 ALL

Citation : 2012 Latest Caselaw 653 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Dildar vs The State Of U.P.Through Its Prin. ... on 23 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 5723 of 2011
 

 
Petitioner :- Dildar
 
Respondent :- The State Of U.P.Through Its Prin. Secy. Deptt. Of Nagar
 
Petitioner Counsel :- Arvind Kumar Vishwakarma
 
Respondent Counsel :- C.S.C.,Nammit Sharma,Shashi Prakash Singh
 

 
Hon'ble Devendra Kumar Arora,J.

List in ordinary course.

Order Date :- 23.4.2012

Suresh

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