Mukesh Chandra & Others vs State Of U.P. & Others
2012 Latest Caselaw 642 ALL

Citation : 2012 Latest Caselaw 642 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Mukesh Chandra & Others vs State Of U.P. & Others on 23 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 50832 of 2009
 

 
Petitioner :- Mukesh Chandra & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vikas Budhwar,Siddarth Shankar
 
Respondent Counsel :- C.S.C.,Pushpendra Singh,S. Nandan
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Cases of Shri Vikas Budhwar are adjourned upto 27.4.2012.

List in the next cause list.

Order Date :- 23.4.2012

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