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Ashok Kumar Dutta vs State Of U.P.Through C.B.I./Bs & ...
2012 Latest Caselaw 64 ALL

Citation : 2012 Latest Caselaw 64 ALL
Judgement Date : 9 April, 2012

Allahabad High Court
Ashok Kumar Dutta vs State Of U.P.Through C.B.I./Bs & ... on 9 April, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 936 of 2012
 

 
Petitioner :- Ashok Kumar Dutta
 
Respondent :- State Of U.P.Through C.B.I./Bs & Fc,New Delhi
 
Petitioner Counsel :- Nandit Srivastava
 
Respondent Counsel :- Bireshwar Nath
 

 
Hon'ble Ajai Lamba,J.

Let files of Criminal Misc. Case No.940 of 2011 and Criminal Misc. Case No.2309 of 2011 be sent alongwith this case.

List on 20.4.2012.

Files of Criminal Misc. Case No.940(B) of 2011 and Criminal Misc. Case No.2309(B) of 2011 be returned to the office.

Order Date :- 9.4.2012

A.Nigam

 

 

 
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