Abbu And Another vs State Of U.P.
2012 Latest Caselaw 63 ALL

Citation : 2012 Latest Caselaw 63 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Abbu And Another vs State Of U.P. on 9 April, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5187 of 2012
 

 
Petitioner :- Abbu And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Birendra Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Counter affidavit be filed within two weeks. Rejoinder affidavit be filed within one week thereafter.

List in the week commencing 21.5.2012.

Order Date :- 9.4.2012

Ram Murti

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