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Babban Yadav vs Abdul Qadir & Ors.
2012 Latest Caselaw 626 ALL

Citation : 2012 Latest Caselaw 626 ALL
Judgement Date : 23 April, 2012

Allahabad High Court
Babban Yadav vs Abdul Qadir & Ors. on 23 April, 2012
Bench: Surendra Vikram Rathore



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 909 of 2011
 

 
Petitioner :- Babban Yadav
 
Respondent :- Abdul Qadir & Ors.
 
Petitioner Counsel :- Brijesh Yadav "Vijay",M S Khan,M.P. Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

List revised.

Learned cousnel for the appellant prayed for adjournment.

List in due course.

Order Date :- 23.4.2012

Santosh

 

 

 
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