Tribhuwan Nath Kushwaha vs Union Of India & Others
2012 Latest Caselaw 625 ALL

Citation : 2012 Latest Caselaw 625 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Tribhuwan Nath Kushwaha vs Union Of India & Others on 23 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 50588 of 2009
 

 
Petitioner :- Tribhuwan Nath Kushwaha
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- Satish Dwivedi
 
Respondent Counsel :- A.S.G.I.,Shyamal Narain
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

On the request of learned counsel for the petitioner, the case is passed over for the day.

Order Date :- 23.4.2012

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