Subhash Chandra And Another vs State Of U.P. And Another
2012 Latest Caselaw 62 ALL

Citation : 2012 Latest Caselaw 62 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Subhash Chandra And Another vs State Of U.P. And Another on 9 April, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 11318 of 2012
 

 
Petitioner :- Subhash Chandra And Another
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Dinesh K. Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present to press the 482 application.

Accordingly, the same is dismissed in default and for non-prosecution.

Order Date :- 9.4.2012

Ram Murti

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