Deenu Pandey vs State Of U.P.
2012 Latest Caselaw 607 ALL

Citation : 2012 Latest Caselaw 607 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

Deenu Pandey vs State Of U.P. on 20 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1610 of 2012
 

 
Petitioner :- Deenu Pandey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shiwa Kant Tiwari
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None present.

On the last date, last opportunity was given.

In the interest of justice, the case is adjourned. However, it is made clear that on the next date of listing, the case shall be decided. In case, arguing counsel is not available, alternative arrangement be made.

List in next cause list.

Order Date :- 20.4.2012

A.Nigam

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