Jeetan vs The D.D.C., Gorakhpur And Others
2012 Latest Caselaw 604 ALL

Citation : 2012 Latest Caselaw 604 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

Jeetan vs The D.D.C., Gorakhpur And Others on 20 April, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - B No. - 26640 of 2001
 

 
Petitioner :- Jeetan
 
Respondent :- The D.D.C., Gorakhpur And Others
 
Petitioner Counsel :- S.S.Tripathi,A.P.Tewari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Prakash Krishna,J.

As prayed, two weeks' time is granted to file counter affidavit.

(Prakash Krishna,J)

Order Date :- 20.4.2012

MK/

Download the LatestLaws.com Mobile App