Sheo Adhar & Others vs Hanumanjee Virajman & Others
2012 Latest Caselaw 603 ALL

Citation : 2012 Latest Caselaw 603 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

Sheo Adhar & Others vs Hanumanjee Virajman & Others on 20 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 964 of 2003
 

 
Petitioner :- Sheo Adhar & Others
 
Respondent :- Hanumanjee Virajman & Others
 
Petitioner Counsel :- R.P. Shastri,A. Kumar Srivastava,Hp Shastri
 
Respondent Counsel :- Rs Maurya
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondents as the counsel for the respondents has been elevated to the Bench.

Order Date :- 20.4.2012

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