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Smt. Veena Singh vs State Of U.P. And Another
2012 Latest Caselaw 595 ALL

Citation : 2012 Latest Caselaw 595 ALL
Judgement Date : 20 April, 2012

Allahabad High Court
Smt. Veena Singh vs State Of U.P. And Another on 20 April, 2012
Bench: Ravindra Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- APPLICATION U/S 482 No. - 30619 of 2011
 

 
Petitioner :- Smt. Veena Singh
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Veena Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

Heard the learned counsel for the applicant and the learned A.G.A.

In this case O.P. No.2 Rajesh Kumar Singh, is present in the court.

Put up on 27.4.2012, on that date Rajesh Kumar Singh, O.P. No.2 shall appear in person.

Order Date :- 20.4.2012

N.A.

 

 

 
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