Vandna Vishwakarma vs State Of U.P. & Others
2012 Latest Caselaw 59 ALL

Citation : 2012 Latest Caselaw 59 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Vandna Vishwakarma vs State Of U.P. & Others on 9 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 17634 of 2011
 

 
Petitioner :- Vandna Vishwakarma
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pankaj Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

One month and no more time is accorded to learned standing counsel for filing counter affidavit.

List this case after one month on 15.05.2012.

Order Date :- 9.4.2012

SRY

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