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Lala Ram & 4 Ors. vs State Of U.P. Through Prin. Secy. ...
2012 Latest Caselaw 587 ALL

Citation : 2012 Latest Caselaw 587 ALL
Judgement Date : 20 April, 2012

Allahabad High Court
Lala Ram & 4 Ors. vs State Of U.P. Through Prin. Secy. ... on 20 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 369 of 2012
 

 
Petitioner :- Lala Ram & 4 Ors.
 
Respondent :- State Of U.P. Through Prin. Secy. Transport Lko. & Another
 
Petitioner Counsel :- Anurag Shukla
 
Respondent Counsel :- C.S.C.,Rajnish Kumar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List this writ petition in the first week of May, 2012 along with  Writ Petition Nos. 448 (S/B) of 2012,  369 (S/B) of 2012, 262 (S/B) of 2012, 249 (S/B) of 2012, 116 (S/B) of 2012, 114 (S/B) of 2012,  262 (S/B) of 2012,  444 (S/B) of 2011, 348 (S/B) of 2011,  298 (S/B) of 2011, 296 (S/B) of 2011, 295 (S/B) of 2011, 294 (S/B) of 2011, 293 (S/B) of 2011, 271 (S/B) of 2011, 266 (S/B) of 2011, 19 (S/B) of 2011, 506 (S/S) of 2010, 1148 (S/S) of 2008.

Order Date :- 20.4.2012

Tanveer/Suresh

 

 

 
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