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Amala And Others vs Sudarsan
2012 Latest Caselaw 586 ALL

Citation : 2012 Latest Caselaw 586 ALL
Judgement Date : 20 April, 2012

Allahabad High Court
Amala And Others vs Sudarsan on 20 April, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 1288 of 1995
 

 
Petitioner :- Amala And Others
 
Respondent :- Sudarsan
 
Petitioner Counsel :- S.P. Pandey
 
Respondent Counsel :- Triveni Shanker
 

 
Hon'ble Rajes Kumar,J.

The parties have entered into compromise. Two compromise applications have been filed one by the respondent and another by the appellants. Let the compromise applications be sent to the trial court for verification. The parties may appear before the trial court on 7.5.2012. After the verification, the trial court may give the report within two weeks and list the matter in the week commencing 28.5.2012.

Order Date :- 20.4.2012

OP

 

 

 
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