Citation : 2012 Latest Caselaw 583 ALL
Judgement Date : 20 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 1337 of 2012 Petitioner :- Surya Bhan Singh @ Tinku Singh And Another Respondent :- State Of U.P. Petitioner Counsel :- Jai Pratap Singh Respondent Counsel :- Govt.Advocate,Ms.Archana Srivastava,Santosh Kumar Tripathi Hon'ble Ajai Lamba,J.
List this case alongwith Criminal Misc. Case No.1345(B) of 2012.
Order Date :- 20.4.2012
A.Nigam
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!