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Mewa Lal Chauhan vs The State Of U.P
2012 Latest Caselaw 579 ALL

Citation : 2012 Latest Caselaw 579 ALL
Judgement Date : 20 April, 2012

Allahabad High Court
Mewa Lal Chauhan vs The State Of U.P on 20 April, 2012
Bench: Imtiyaz Murtaza, Surendra Vikram Rathore



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 1131 of 2011
 

 
Petitioner :- Mewa Lal Chauhan
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Sajid Raza Rizvi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Appeal is allowed vide our order of date passed on separate sheets of memo of Capital Sentence No. 4 of 2011.

Order Date :- 20.4.2012

Muk

 

 

 
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