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Akhtar vs Gaon Sabha & Others
2012 Latest Caselaw 570 ALL

Citation : 2012 Latest Caselaw 570 ALL
Judgement Date : 20 April, 2012

Allahabad High Court
Akhtar vs Gaon Sabha & Others on 20 April, 2012
Bench: Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - B No. - 52615 of 2007
 

 
Petitioner :- Akhtar
 
Respondent :- Gaon Sabha & Others
 
Petitioner Counsel :- Gyan Prakash
 
Respondent Counsel :- V.K. Singh
 

 
Hon'ble Prakash Krishna,J.

Ref: Civil Misc. Restoration Application No. 24510 of 2012

Heard the learned counsel for the parties.

Cause shown is sufficient.

The order dated 15.11.2011 dismissing the stay application in default is recalled.

The stay order is restored to its original number.

List before appropriate Bench, in the next cause list.

(Prakash Krishna,J)

Order Date :- 20.4.2012

MK/

.

Hon'ble Prakash Krishna,J.

Restored.

For order, see order of date passed on restoration application. 

(Prakash Krishna,J)

Order Date :- 20.4.2012

MK/

 

 

 
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