Sri Ram & Others vs Lal Mohar & Others
2012 Latest Caselaw 559 ALL

Citation : 2012 Latest Caselaw 559 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

Sri Ram & Others vs Lal Mohar & Others on 20 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 
Case :- SECOND APPEAL No. - 393 of 1998
 
Petitioner :- Sri Ram & Others
 
Respondent :- Lal Mohar & Others
 
Petitioner Counsel :- Agam Narayan Roy
 
Respondent Counsel :- Vinod Swaroop
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellants prays for and is granted two weeks time to file reply, if so advised.

Order Date :- 20.4.2012

Hon'ble Rajes Kumar,J.

CIVIL MISC. DELAY CONDONATION APPLICATION.

Issue notice.

Order Date :- 20.4.2012

Hon'ble Rajes Kumar,J.

CIVIL MISC. SUBSTITUTION APPLICATION.

Issue notice to the proposed heirs of respondent no. 1/3.

Order Date :- 20.4.2012

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