Akhilesh Kumar Awasthi vs The State Of U.P
2012 Latest Caselaw 558 ALL

Citation : 2012 Latest Caselaw 558 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

Akhilesh Kumar Awasthi vs The State Of U.P on 20 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 855 of 2012
 

 
Petitioner :- Akhilesh Kumar Awasthi
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- A.P Mishra,Surya Kant Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the applicant, list after three weeks.

Order Date :- 20.4.2012

A.Nigam

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