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Pradeep Kumar Pandey vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 54 ALL

Citation : 2012 Latest Caselaw 54 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Pradeep Kumar Pandey vs State Of U.P. Thru Secy. And Others on 9 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 11898 of 2012
 

 
Petitioner :- Pradeep Kumar Pandey
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- G.N. Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

One month's further time is accorded to respondent No.1 for filing counter affidavit.

List after one month on 15.05.2012 with office report as to service of notice on behalf of respondent No. 2.

Order Date :- 9.4.2012

SRY

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Pradeep Kumar Pandey vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 54 ALL

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Pradeep Kumar Pandey vs State Of U.P. Thru Secy. And Others2012 Latest Caselaw 54 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Pradeep Kumar Pandey vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 54 ALL