Satya Kumar Yadav vs The State Of U.P.
2012 Latest Caselaw 536 ALL

Citation : 2012 Latest Caselaw 536 ALL
Judgement Date : 19 April, 2012

Allahabad High Court

Satya Kumar Yadav vs The State Of U.P. on 19 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 9000 of 2011
 

 
Petitioner :- Satya Kumar Yadav
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Dinesh Kumar Shukla
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Counter affidavit has been filed in Court and taken on record.

List for arguments on 23.5.2012.

The investigating officer is not required to attend the court again, unless and until called for.

Order Date :- 19.4.2012

A.Nigam

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