C/M Ganga Prasad Sewa Sansthan And ... vs State Of U.P. And Others
2012 Latest Caselaw 533 ALL

Citation : 2012 Latest Caselaw 533 ALL
Judgement Date : 19 April, 2012

Allahabad High Court

C/M Ganga Prasad Sewa Sansthan And ... vs State Of U.P. And Others on 19 April, 2012

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- WRIT - C No. - 37179 of 2011
 

 
Petitioner :- C/M Ganga Prasad Sewa Sansthan And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K.K. Roy,P.N. Saxena,R.K. Jain
 
Respondent Counsel :- C.S.C.,Niraj Tiwari
 

 
Hon'ble B. Amit Sthalekar,J.

For order see my order of date passed in Writ Petition No.33836 of 2011.

Order Date :- 19.4.2012

Asha

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