Mohd.Naeem vs The State Of U.P.
2012 Latest Caselaw 532 ALL

Citation : 2012 Latest Caselaw 532 ALL
Judgement Date : 19 April, 2012

Allahabad High Court

Mohd.Naeem vs The State Of U.P. on 19 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6842 of 2010
 

 
Petitioner :- Mohd.Naeem
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Santosh Kumar Kanaujia
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None present on behalf of the applicant to press this application.

List this case alongwith Criminal Misc. Case No.4958(B) of 2010, Isharat Khan v. State.

Order Date :- 19.4.2012

A.Nigam

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