Inderprashta Dental College And ... vs Vice Chancellor, C.C.S. ...
2012 Latest Caselaw 53 ALL

Citation : 2012 Latest Caselaw 53 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Inderprashta Dental College And ... vs Vice Chancellor, C.C.S. ... on 9 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 76459 of 2011
 

 
Petitioner :- Inderprashta Dental College And Hospital And Another
 
Respondent :- Vice Chancellor, C.C.S. University And Others
 
Petitioner Counsel :- M.K. Gupta
 
Respondent Counsel :- C.S.C.,Anurag Khanna
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, mention has been made on behalf of the petitioner through Sri M.K. Gupta, Advocate informing that an application has been filed on 28.03.2012, before the Registry of the Court, for declaration of result. Said application is not on record. Office is directed to trace and place the same on record.

Two weeks and no more time is accorded to Sri Anurag Khanna, Advocate. Rejoinder affidavit may be filed within next one week.

List after three weeks on 01.05.2012.

Order Date :- 9.4.2012

SRY

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