Mr. Yadunath Prasad Verma vs Mr.Kamran Rizvi And Others
2012 Latest Caselaw 529 ALL

Citation : 2012 Latest Caselaw 529 ALL
Judgement Date : 19 April, 2012

Allahabad High Court

Mr. Yadunath Prasad Verma vs Mr.Kamran Rizvi And Others on 19 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- CONTEMPT No. - 1841 of 2010
 

 
Petitioner :- Mr. Yadunath Prasad Verma
 
Respondent :- Mr.Kamran Rizvi And Others
 
Petitioner Counsel :- G.C. Verma "K"
 
Respondent Counsel :- K S Pawar,C S C,K.S.Pawar
 

 
Hon'ble Dr. Satish Chandra,J.

(C.M. Application No. 34646 of 2012- Application for Impleadment)

Heard learned counsel for the applicant-petitioner.

For the reasons mentioned in the affidavit in support of application, the application is allowed.

Let necessary amendments will be carried out within a period of two days.

List thereafter.

Order Date :- 19.4.2012

Nitesh

Download the LatestLaws.com Mobile App